Section 14(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
(1)After considering the application, with reference to the matters specified in sub-section (1) of section 6 and the objections of the local authority, the police or the public, the licensing authority shall grant a no objection certificate in Form C or may refuse lo grant it. The orders of the licensing authority in granting or refusing to grant a no objection certificate shall be communicated to the applicant and to the objections, if any, who have filed objections before the licensing authority.
