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Chattisgarh High Court

Rajendra Prasad Tiwari vs State Of Chhattisgarh And Ors. 23 ... on 4 May, 2018

                        HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                        WPS No.6879 of 2011

                       Rajendra Prasad Tiwari Vs. State of Chhattisgarh & ors.




04/05/2018

Shri Vinod Pandey, Advocate for the petitioner.

Shri Shashank Thakur, Govt. Advocate the State. Learned counsel appearing for the petitioner, on instruction, seeks to withdraw this petition.

Prayer is allowed.

Accordingly, the writ petition stands dismissed as withdrawn.

Sd/-

(P. Sam Koshy) Judge Inder