Madras High Court
S.Sampath vs The Commissioner Of Police on 18 August, 2022
Author: N.Sathish Kumar
Bench: N.Sathish Kumar
W.P.No.21225 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18.08.2022
CORAM
THE HONOURABLE MR. JUSTICE N.SATHISH KUMAR
W.P.No.21225 of 2022
S.Sampath ... Petitioner
Vs.
1.The Commissioner of Police,
Commissioner of Police Office,
Coimbatore City, Huzur Road,
Uppilipalayam, Coimbatore 641 018.
2.The Inspector of Police,
E1 Singanallur Police Station,
Singanallur, Tamil Nadu 641 005. ... Respondents
PRAYER: This Writ Petition filed under Article 226 of Constitution of India, to
direct the respondents to issue a “No Objection Certificate” to run the business of
Massage Parlour, SPA, Beauty Parlour in the name and style of “S3 Beauty and
Wellness Spa”, at 474-DEF, Second Floor, RK Complex, Alamelu Nagar,
Kamarajar Main Road, Peelamedu, Coimbatore 15, by passing order on the
petitioner's representation dated 08.07.2022.
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https://www.mhc.tn.gov.in/judis
W.P.No.21225 of 2022
For Petitioner : Mr.Balaji Thirumoothy
For Respondents : Mr.Leonard Arul Joseph Selvam,
Government Advocate (crl.side)
ORDER
This Writ Petition has been filed seeking for a direction to the respondents to issue a “No Objection Certificate” to run the business of Massage Parlour, SPA, Beauty Parlour in the name and style of “S3 Beauty and Wellness Spa”, at 474- DEF, Second Floor, RK Complex, Alamelu Nagar, Kamarajar Main Road, Peelamedu, Coimbatore 15, by passing order on the petitioner's representation dated 08.07.2022.
2. Mr.Leonard Arul Joseph Selvam, learned Government Advocate (crl.side) for the respondents police would submit that respondents will consider the representation of the petitioner within a period of one month and pass orders on merits.
3. Heard the learned Counsel for the petitioner and the learned Government Advocate (crl.side) for the respondents.
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4. In such view of the matter, the respondents police are directed to consider the representation of the petitioner dated 08.07.2022 within a period of one month from the date of receipt of a copy of this Order and pass orders on merits.
5. With the above direction, this Writ Petition stands disposed of. No costs.
18.08.2022 Internet : Yes / No Index : Yes / No Speaking / Non Speaking order shk/nr To
1.The Commissioner of Police, Commissioner of Police Office, Coimbatore City, Huzur Road, Uppilipalayam, Coimbatore 641 018.
2.The Inspector of Police, E1 Singanallur Police Station, Singanallur, Tamil Nadu 641 005.
3.The Public Prosecutor, High Court of Madras.
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