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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1)(d) in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

(d)any other sums received by the Parishad from such other sources as may be decided upon by the State Government in consultation with the Parishad.