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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(1)(d) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(d)take such other action, within the time period and in the matter, as may be required under the relevant regulations or as may be directed by the Board.