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[Cites 0, Cited by 0] [Section 559] [Entire Act]

State of Odisha - Subsection

Section 559(4) in Orissa Municipal Rules, 1953

(4)In the trench first a layer of kachra about 9 thick shall be uniformly spread to the bottom after removing big size articles such as tin, porcelain, iron pieces, brick bats, glass, etc. from the kachra and over this layer shall be added the calculated quantity of night soil corresponding to a thickness of 2 and this shall be spread uniformly by means of long handled wooden fan phowdas.