Punjab-Haryana High Court
Naveen Kumar vs Haryana Staff Selection Commission And ... on 9 October, 2020
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-16635-2020
Date of Decision : 09.10.2020
Naveen Kumar ...... Petitioner
Versus
Haryana Staff Selection Commission and another ...... Respondents
CORAM : HON'BLE MR. JUSTICE ASHOK KUMAR VERMA
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Present : Mr. Sandeep Kumar Tada, Advocate
for the petitioner.
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ASHOK KUMAR VERMA, J. (Oral)
Case has been taken up for hearing through video conferencing due to the outbreak of Pandemic COVID-19.
After arguing for sometime, learned counsel for petitioner prays for withdrawal of the instant petition.
Dismissed as withdrawn.
( ASHOK KUMAR VERMA) 09.10.2020 JUDGE mamta Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 08-11-2020 15:26:09 :::