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State of Andhra Pradesh - Section

Section 29 in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995

29.

All questions which may come before the Wards Committee at any meeting shall be decided by a majority of the members present by voting at the meeting and in every case of equality of votes, the Chairperson shall have a casting vote.