Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64B(1)] [Section 64B] [Entire Act] State of Karnataka - Subsection Section 64B(1)(i) in Karnataka Agricultural Produce Marketing Act 1966 (i)such percentage of service charges as may be notified by the Director of Agricultural Marketing collected by the person who has established the farmer consumer market;