Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(c) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(c)the Government of Maharashtra shall establish for the Bombay area of the State of Maharashtra, a Council consisting of a President, Vice-President and such other