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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Music and Fine Arts University Act, 2013

(g)"fine arts" means painting, sculpture, print making, traditional architecture, traditional sculpture, traditional painting and drawing and includes industrial design in ceramics, industrial design in textile, visual communication design and such other fine arts, as the University may decide;