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Bengal Presidency - Section

Section 1088 in Police Regulations, Bengal , 1943

1088. Maintenance of crime maps. [§ 12, Act V, 1861].

- A crime map of their respective jurisdiction shall be maintained in the office of each Superintendent, Subdivisional Police Officer and Circle Inspector in the same way as the police-station maps prescribed in regulation 390. If one crime map for the whole district would be unwieldy, it may be kept in two or more parts.