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State of Odisha - Section

Section 11 in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

11. [ Conditions of service and salaries and allowances of members. [Substituted vide Orissa Act No. 14 of 1996 O.G.E.No. 1405 dated 30.12.1996.]

- There shall be paid to members of the Commission including the Chairman and the Member-Secretary such fees or salaries and such allowances as the State Government may, by Notification, determine.]