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State of Tamilnadu - Section

Section 236 in Tamil Nadu Panchayats Act, 1994

236. Public roads, markets, wells, tanks, etc., to be open to all.

- All roads, markets, wells, tanks, reservoirs and waterways vested in, or maintained by, a Panchayat shall be open to the use and enjoyment of all persons, irrespective of their caste or creed.