Madhya Pradesh High Court
M/S Parle Biscuit Pvt. Ltd. vs Union Of India on 6 November, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-17415-2017
(M/S PARLE BISCUIT PVT. LTD. Vs UNION OF INDIA)
2
Jabalpur, Dated : 06-11-2017
Shri Jaideep Sirpurkar, learned counsel for the
petitioners.
Shri Pramod Pandey, learned Government Advocate
for the respondents/State.
List this case in the next week before a Bench, in which, I am (Justice Vivek Agarwal) be not a member.
(VIVEK AGARWAL) JUDGE sj