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Madhya Pradesh High Court

M/S Parle Biscuit Pvt. Ltd. vs Union Of India on 6 November, 2017

     THE HIGH COURT OF MADHYA PRADESH
               WP-17415-2017
          (M/S PARLE BISCUIT PVT. LTD. Vs UNION OF INDIA)


2
Jabalpur, Dated : 06-11-2017
      Shri Jaideep Sirpurkar, learned counsel for the
petitioners.
      Shri Pramod Pandey, learned Government Advocate
for the respondents/State.

List this case in the next week before a Bench, in which, I am (Justice Vivek Agarwal) be not a member.

(VIVEK AGARWAL) JUDGE sj