Supreme Court - Daily Orders
Commissioner Of Sevice Tax, Ahmedabad vs M/S. Adani Enterprise Ltd. on 12 September, 2014
ITEM NO.73 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s).
37303-37309/2013
COMMISSIONER OF SEVICE TAX, AHMEDABAD Petitioner(s)
VERSUS
M/S. ADANI ENTERPRISE LTD. Respondent(s)
Date : 12/09/2014 These petitions were called on for hearing today.
For Petitioner(s) Mr.R.P.S.Yadav,adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
Mr. Praveen Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the sole respondent has already filed the counter affidavit. View thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.09.17 10:48:07 IST Reason: