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Supreme Court - Daily Orders

Commissioner Of Sevice Tax, Ahmedabad vs M/S. Adani Enterprise Ltd. on 12 September, 2014

     ITEM NO.73                            REGISTRAR COURT. 2                     SECTION III

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                      No(s).
     37303-37309/2013

     COMMISSIONER OF SEVICE TAX, AHMEDABAD                                       Petitioner(s)

                                                       VERSUS

     M/S. ADANI ENTERPRISE LTD.                                                  Respondent(s)


     Date : 12/09/2014 These petitions were called on for hearing today.


     For Petitioner(s)                     Mr.R.P.S.Yadav,adv.
                                           Mr. B. Krishna Prasad,Adv.

     For Respondent(s)
                                           Mr. Praveen Kumar,Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The office report indicates that the sole respondent has already filed the counter affidavit. View thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.09.17 10:48:07 IST Reason: