Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Uttar Pradesh - Subsection Section 86(13) in The U.P. Narcotic Drugs Rules, 1986 (13)He shall obtain his supplies of manufactured drugs only from the places indicated by the Drugs Controller, Uttar Pradesh or the Excise Commissioner.
