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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(a) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(a)a licence granted under Rule 7 [or under rule 7A] [Added by Notification F. 10(17) Forests/82, G.S.R. 90, dated 4.2.2006 (Published in Rajasthan Gazette, Extrordinary, Part 4(Ga)(I), dated 8.2.2006).] has been obtained by misrepresentation or as to an essential fact, or