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Calcutta High Court (Appellete Side)

Ananya Dalal vs Mira Dalal & Ors on 8 August, 2014

Author: Subrata Talukdar

Bench: Subrata Talukdar

                                     1




08.08.2014
25

br C.O. 2072 of 2013 Ananya Dalal

-vs-

Mira Dalal & Ors.

Mr. Anit Kumar Rakshit, Md. Z. Rahaman, ... for the petitioner.

Mr. Bidhyak Lahiri, Mr. Debjit Chatterjee, ....for the Opposite Party Nos. 1 to 3.

Mr. Amitava Ghosh, Mr. Madan Mohan Roy, Mr. A.S. Mollah .....for the Opposite Party Nos. 7 to 9.

Heard the parties in full today.

Hearing is concluded.

Judgement is reserved.

Interim order is extended till the delivery of judgement.

( Subrata Talukdar, J. )