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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Telangana Area) Public Societies Registration Act 1350F

1. Short title, extent and commencement:

- This Act may be called [the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 F.] [Substituted for the original short title by A.P. Act IX of 1961.] and shall come into force in [the whole of the] [The words "the whole of the Hyderabad area of the State of Andhra Pradesh" were Substituted for the words "Kul Mumalik-i-Mahroosa Sarkar-i-Aali" (the whole of) (H.E.H. the Nizam's Dominions) by the A.P.A.O. 1957.] [Telangana Area of the State of Andhra Pradesh] [Substituted for the words "Hyderabad area of the State of Andhra Pradesh", by A.P. Act IX of 1961. ] from the date of its publication in the [Official Gazette] [Substituted for the word 'Jarida' by A.P.A.O. 1957.].