Orissa High Court
Brundaban Patra vs Rajalaxmi Patra And Another .... ... on 26 August, 2022
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLREV No.957 of 2013
Brundaban Patra .... Petitioner
Mr. B.Mohanty,
Advocate
-versus-
Rajalaxmi Patra and another .... Opposite Parties
Mr. L. Sarangi,
Advocate
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
26.8.2022.
Order No.
42. 1. This matter is taken up through hybrid mode.
2. List this matter on 2nd September, 2022 as prayed for by the learned counsel for the Petitioner. No further adjournment shall be granted.
(Sashikanta Mishra)
AKB Judge
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