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Orissa High Court

Brundaban Patra vs Rajalaxmi Patra And Another .... ... on 26 August, 2022

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                            CRLREV No.957 of 2013

            Brundaban Patra                        ....             Petitioner

                                                Mr. B.Mohanty,
                                                Advocate


                                     -versus-
            Rajalaxmi Patra and another            ....      Opposite Parties

                                                Mr. L. Sarangi,
                                                Advocate

                      CORAM:

                                JUSTICE SASHIKANTA MISHRA
                                       ORDER

26.8.2022.

Order No.

42. 1. This matter is taken up through hybrid mode.

2. List this matter on 2nd September, 2022 as prayed for by the learned counsel for the Petitioner. No further adjournment shall be granted.




                                                     (Sashikanta Mishra)
       AKB                                                  Judge




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