Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 55 in Bihar Minor Mineral Rules, 2017

55. Non Transferability of Permits.

- All movement permits issued under these rules shall be non transferable.Chapter - IX Cancellation of Mining Lease, Retail Licences or Permits.