Section 20 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003
20. Decision by majority.
- All questions considered at a meeting of the Committee shall be decided by a majority of votes of the members present and voting and in the event of equality of votes, the Chairperson or in the absence of Chairperson the Vice-Chairperson or the member presiding at the meeting, as the case be, shall have casting vote.
