Section 37(1)(b) in The Bombay Public Trusts Act, 1950

[Cites 0, Cited by 2] [Section 37(1)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(1)(b) in The Bombay Public Trusts Act, 1950

(b)to call for or inspect any extract from any proceedings of the trustees of any public trust, [and any books of accounts or documents in the possession, or under the control, of the trustees or any person on behalf of the trustees;] [This section was inserted by Bombay 6 of 1960, Section 7.]

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State of Gujarat - Subsection

Section 37(1)(b) in The Bombay Public Trusts Act, 1950