Madhya Pradesh High Court
Gokul Singh vs The State Of Madhya Pradesh on 17 March, 2025
1 MCRC-54888-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54888 of 2024 (DEEPU KUMAR Vs THE STATE OF MADHYA PRADESH ) MCRC/8228/2025 Dated : 17-03-2025 Shri Vishnu Kumar Upadhyay - Advocate for applicant. Shri C.M. Tiwari - GA for State.
Learned counsel for State prays for time to call for the verification report regarding seized mobile.
List in week commencing 01.04.2025 (PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 3/18/2025 2:51:40 PM