Section 2(b) in The M.P. Riverine Fisheries Rules, 1972
(b)"Director" means the Director of Fisheries, Madhya Pradesh;(bb)[] [Inserted by Notification No. 1146-3385-XIV-Vcty-75, dated 14-4-1977.] "Fisherman family" means fisherman's wife, legitimate children, step children, residing with and wholly dependent upon him. It also includes his parents, sisters and minor brothers if residing with and wholly dependent upon him. Not more than one wife is included in the family for the purpose of these rules;]
