Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007 5. Transfer of Saline Area. - As soon as an area is declared as saline area under rule 4, it shall stand transferred to the Industries Department.
