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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(b) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D)

(b)any other condition which the Government by general or special order may declare to be admissible.