Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Karnataka - Subsection

Section 51(c) in Karnataka Agricultural Income-Tax Act, 1957

(c)to grant inspection or allow copies to be taken in accordance with the provision of section 62; or