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State of Kerala - Section

Section 94A in Kerala Factories Rules, 1957

94A. [ Supply of balanced diet in the canteen. [Inserted by G.O. (Rt) No. 1567/79/LBR, dated 3-11-1979.]

(1)The management shall ensure that the foodstuffs provided in the Canteen are based on a balanced diet taking into account the requirements of nutrition for an average worker.
(2)The foodstuffs to be served in the Canteen should be approved by the Canteen Managing Committee in accordance with the requirements of a balanced diet.
(3)Where there is no Canteen Managing Committee the foodstuffs to be served shall be got approved by the Director of Factories and Boilers.
(4)Where a Canteen Managing Committee is not able to agree on a balanced diet, the matter should be referred to the Director of Factories and Boilers and his decision thereon shall be final.] [Substituted by GO(Ms) No. 4/87/LBR dt. 17/01/1987.]