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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(8)(ii) in Rajasthan Power Sector Reforms Transfer Scheme 2000

(ii)In the event of any shortfall of funds with the trusts at any point of time relating to the period of services as on 19th July 2000, the State Government shall ensure availability of the required funds in the trusts subject to a maximum amount equivalent to Rs. 1,769 Crores determined as per actuarial valuation done for the purpose: