Delhi High Court - Orders
Sanjeev Ruhil And Anr vs Union Of India And Anr on 18 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 501/2019 & CM Nos. 2325-2326/2019
SANJEEV RUHIL AND ANR. ..... Petitioners
Through: Mr Rajmangal Kumar, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 18.01.2019 List on 07.03.2019.
VIBHU BAKHRU, J JANUARY 18, 2019 MK