Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Delhi High Court - Orders

Sanjeev Ruhil And Anr vs Union Of India And Anr on 18 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~69
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 501/2019 & CM Nos. 2325-2326/2019
       SANJEEV RUHIL AND ANR.                       ..... Petitioners
                         Through:   Mr Rajmangal Kumar, Advocate.

                         versus

       UNION OF INDIA AND ANR.                      ..... Respondents
                     Through

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 18.01.2019 List on 07.03.2019.

VIBHU BAKHRU, J JANUARY 18, 2019 MK