Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Rajasthan - Section Section 6 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020 6. Punishment for abetment of offences.- Whoever abets an offence under this Act shall be punished in the same manner as if he had himself committed the offence.
