Patna High Court - Orders
Dr. Sudha Kumari & Ors vs The Bihar Public Service Commission & ... on 23 April, 2018
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5612 of 2017
======================================================
1. Jitendra Kumar son of Shri Dharam Deo Singh resident of
Phulwari Sharif, Kahalalpura Bagicha, P.O. - Birla Colony, P.S. -
Phulwarisharif, District - Patna.
2. Santosh Kumar son of Shri Ambika Prasad resident of South of
MIG - 185, Mahavir Nagar, Hanuman Nagar, P.O. - Lohianagar,
P.S. - Patrakarpur, District - Patna.
3. Amir Kumar Singh son of Shri Rajeshwar Prasad Singh resident
of Village - Yogia, Post - Kamlabari, District - Madhubani.
4. Manish son of Shri Madan Mishra resident of 179/9. Kishangarh
Vasant Kunj, New Delhi.
5. Smriti Mishra daughter of Shri Indradeo Mishra resident of
179/9, Kishangarh Vasant Kunj, New Delhi.
6. Deepak Kumar Deep son of Shri Nawin Prasad Yadav resident of
Gautam Buddha Colony, Opposite Sumrit Mandal Complex, Tilka
Manjhi, District - Bhagalpur.
7. Abhay Kumar son of Shri Baikunth Narayan Singh resident of
House No. 17, Road No. 10, P.O. - Keshri Nagar, District -
Patna.
8. Manish Kumar son of Shri Ganga Prasad Roy resident of
Bahadurpur Housing Colony, P.S. Agamkuan, District - Patna.
9. Niraj Kumar Singh son of Shri Anil Kumar Singh resident of
P.O. - Mohanpur, Via - Naugachia, District - Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
2. Bihar Public Service Commission, Patna through its Secretary.
3. Chairman, Bihar Public Service Commission, Patna.
4. Secretary, Bihar Public Service Commission, Patna.
5. University Grants Commission, Bahadur Shah Zafar Marg, New Delhi
through its Secretary.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2301 of 2016
======================================================
Pradeep Kumar son of Sri Shivnath Prasad resident of Village - Narayan Garh
(Near Chandauti Block), P.O. & P.S. - Rampur, District - Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Hon'ble Chancellor, Universities of Bihar, Patna.
3. The Bihar Public Service Commission through its Chairman, Jawaharlal
Nehru Marg, Patna, Bihar.
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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4. The Secretary, University Grant Commission, Bahadur Sah Zafar Marg, New
Delhi - 110002.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3423 of 2018
======================================================
1. Dr. Sudha Kumari, W/o Sri Ranjeet Prasad Sinha, Resident of
Village- Vasanbigha, P.O.+ P.S.- Bain, District- Nalanda.
2. Dr. Navodita Priyadarshim, D/o Sri Arun Kumar, Resident of
Anand Clinic, Mashakchak, P.S.- Adampur, Town & District-
Bhagalpur.
3. Ayan Srivastava, S/o Rajat Kumar Srivastava, R/o- 674, Kharka
Colony, Hussainabad, P.S.- Line Bazar, District- Jaunpur (U.P.).
4. Saurabh Yashaswee, S/o Dr. Yogesh Prasad Sah, R/o- Mohalla-
Aliganj, P.S.- Mojahidpur, Town & District- Bhagalpur.
5. Dr. Ashwini Kumar Nigam, S/o Dr. Ghanshyam Das Nigam, R/o-
N-8/19- A.K., Newada, Sundarpur, P.S.- Lanka, Town & District-
Varanasi (U.P.).
6. Praveen Kumar, S/o Ram Ayodhya Baitha, R/o Village- Bijabni,
P.S.- Jitna, District- East Champaran.
... ... Petitioner/s
Versus
1. The Bihar Public Service Commission, Bailey Road, through its Secretary.
2. The Chairman, Bihar Public Service Commission, Bailey Road, Patna.
3. The Controller of Examination, Bihar Public Service Commission, Bailey
Road, Patna.
4. The State of Bihar, through the Principal Secretary, General Administration,
Govt. of Bihar, Patna. null null
5. The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
6. The Director, Department of Higher Education, Govt. of Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5249 of 2017
======================================================
1. Dr. Vinod Kumar, Son of Sri Sukhdeo Prasad, resident of
Village+P.O.- Yogiya, District- Chapra, Bihar- 841212.
2. Dr. Ashish Kumar, Son of Satish Chandra Pathak, resident of
Mohalla- Pharmaceutical Colony, East of Bhootnath Road,
Bahadurpur, Patna.
3. Dr. Krishna Pratap Singh, Son of Shatneshwar Kumar Singh,
resident of Village- Pilye, P.O.+P.S.- Daudpur, District- Saran
(Chapra).
4. Dr. Ranjai Kumar, Son of Sri Kameshwar Prasad, resident of
V.P.O. Kotwa Bazar, East Champaran, Bihar.
5. Dr. Jay Prakash, Son of Brij Bihari Prasad, resident of Mohalla-
C/o S.P. Singh, Dept of Biochemistry, Faculty of Science,
Banaras Hindu University, Varanashi (U.P.) 221005.
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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6. Dr. Brajesh Kumar Singh, Son of Shesh Nath Singh, resident of
Village- Ghurapali, District- Saran, Bihar.
7. Dr. Abhay Kumar, Son of Baikunth Narayan Singh, C/o
Biteshwar Sharma, House No.17 Indrapuri, Patna-24.
8. Dr. Mohammad Sohail, Son of Mr. M.T. Khan, resident of 303,
Garden Plaza Appartment near Chitkohara, Chawal Bazar,
Chitkohara, Patna.
9. Dr. Abhishek Singh, Son of Ram Pal Singh, Village- Bairnee
Sanaura, Post- Pratappur, District- Firozabad, Uttar Pradesh.
10. Dr. Rishabh Charan Choudhary, Son of Motilal Chaudhary,
resident of Mohalla- Khalka Bazar, Village+P.O.- Chainpur,
District- Siwan, Pin- 841203.
11. Ajay Amit, Son of Awadhesh Kumar, Mohalla- Sharda Sadan,
Behind Usha Apartment, North P.P. Colony, Patna-13.
12. Pramod Kumar, Son of Ramdatta Ray, resident of Village + P.o.-
Gadhi Mohanpur, Via- Baghra, District- Samastipur.
13. Faizan Hassan, Son of Absarul Hassan, resident of Azad Road,
Chandwara, Muzaffarpur, Bihar- 842001.
14. Ranjeet Kumar Paswan, Son of Rajendra Pawan, resident of
Village- Sheikhpura, P.O.- Karoodigha, District- Gaya, Bihar.
15. Deepak Kumar Jha, Son of Madan Mohan Jha, resident of
Village- P.G. Department of Biotechnology, Science College,
Patna University, Patna- 800005.
16. Ajay Kumar, Son of Durganand Jha, resident of C/o Mukesh
Kumar Singh, Veena Bhawan, Near Maunt Assissi School,
Chaudhary Tola, Mahendru, Patna-6.
17. Shashi Shekhar Suman, Son of Madhneshwar Yadav, resident of
Awadhesh Kumar Sharda Sadan behind Usha Appartment, Noth
Patliputra Colony, Patna-13.
18. Deepak Kumar Deep, Son of Nawin Prasad Yadav, resident of
Gautam Budha Colony, Tilkamanjhi, Bhagalpur, Pin- 812001.
19. Shashi Shekhar Kumar, Son of Mritunjay Singh, resident of
Village- Batauli, P.O.- Murgaon, District- Jahanabad- 801303.
20. Anupam Yadav, Son of Suryabhan Singh Yadav, resident of
Upharpura, Danapur, At+P.O.- Danapur (Khagaul), Patna.
21. Vyomesh Vibhav, Son of Amrendra Kumar Jha, resident of
Village- Haradia, P.O.- Hardiya, P.S.- Tutri, District- Sitamarhi.
22. Manish Kumar, Son of Bhudeo Prasad Singh, resident of
Village- Chhoti Lagma, P.O.- Shivkund, District- Munger-
811202.
23. Rajni Khan, Son of Prabhunath Khan, resident of Village+Post-
Yogiya, District- Chapra, Bihar- 841212.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Chencellor of University of Bihar, Raj Bhawan, Patna.
3. The Bihar Public Service Commission, Patna through its Secretary.
4. The Chairman, Bihar Public Service Commission, Patna.
5. The Special Secretary-cum-Examination Controller, Bihar Public Service
Commission, Patna.
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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6. University Grants Commission, represented through its Chairman, 35 Feroz
Shah Road, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6720 of 2018
======================================================
Anupam Kumari, D/o Hare Ram Mahto, resident of Siddharthapuram,
Ramdyalu Nagar, P.S. Sadar Muzaffarpur, District Muzaffarpur (Bihar).
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Additional Secretary, Education Department, Govt. of Bihar, Patna.
4. The Director, Higher Education, Govt. of Bihar, Patna.
5. The Bihar Public Service Commission through its Secretary, 15 Jawahar Lal
Nehru Marg, Bailey Road, Patna.
6. The Chairman, Bihar Public Service Commission, 15, Jawahar Lal Nehru
Marg, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5953 of 2017
======================================================
Mandavi Kumari, wife of Sri Subhash Chandra Yadav and daughter of Sri
Avinash Yadav, Resident of Mohalla- Adampur, P.S.- Bhagalpur Town,
District- Bhagalpur at present resident of 14/FF Rajabagan Estate, Jessore
Road, Dumdum, Kolkata.
... ... Petitioner/s
Versus
1. Bihar Public Service Commission, Bailey Road, Patna Through Its Secretary.
2. Chairman, Bihar Public Sercvice Commission, Bailey Road, Patna.
3. Secretary, Bihar Public Sercvice Commission, Bailey Road, Patna.
4. Additional Secretary cum Examination Controller, Bihar Public Sercvice
Commission, Bailey Road, Patna.
5. University Grants Commission, Bahadur Shah Zafar Marg, New Delhi
through its Secretary.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7516 of 2017
======================================================
1. Durgesh Kumar Upadhyay son of Haridwar Upadhyay resident
of Mohalla - D - 48/161 Mishir Pokhra, Godwalia, P.S. - Luxa,
District - Varanshi, Pin - 221010 (U.P.).
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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2. Abhishek Kumar Bhardwaj son of Prafulla Chandra Kumar
resident of Shivpuri Colony, P.S. - Ishakchak, P.O. - Bhagalpur,
District - Bhagalpur, Pin - 812001 (Bihar).
3. Savitri Kumari wife of Anup Kumar resident of village - Amba,
P.S. - Amba, District - Aurangabad (Bihar).
4. Santosh Ralavaniya son of Tarachand resident of 134, Mohna
Sasapur, M.P. - 465226.
... ... Petitioner/s
Versus
1. The Bihar State Public Service Commission ( B. P. S. C. ), Bailey Road, Patna
through its Chairman.
2. The Chairman, Bihar State Public Service Commission (B.P.S.C.) Bailey
Road, Patna.
3. The Secretary, Bihar State Public Service Commission (B.P.S.C), Bailey
Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8171 of 2017
======================================================
1. Md. Salman Akhtar, Son of Md. Ilyas, R/o Village + Post
Mahalgaon, P.S. Mahalgaon, District- Araria.
2. Shakilur Rahman, Son of Tabibur Rahman, R/o Village- Shah
Arzan Colony, P.S. Sultanganj, Distt. Patna.
... ... Petitioner/s
Versus
1. The State of Bihar, through Principal Secretary Education Department Bihar,
Patna.
2. The Bihar Public Service Commission Patna through its Secretary.
3. The Chairman Bihar Public Service Commission, Patna.
4. The Secretary Bihar Public Service Commission, Patna.
5. The University Grants Commission, Bahadur Shah, Zafar Marg, New Delhi
through its Secretary.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7629 of 2017
======================================================
Mukund Kumar Son of Indra Devo Prasad, Resident of Laukaha Bazar, P.S.
Laukaha Bazar, District Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Bihar Public Service Commission, Bailey Road, Patna through its
Secretary.
3. The Secretary, B.P.S.C. Patna.
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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4. The Additional Secretary, B.P.S.C. Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8021 of 2017
======================================================
1. Jitendra Kumar Son of Mahendra Prasad Sah, resident of
Mohalla- Isakchak, P.O.+ P.S.- Isakchak, District- Bhagalpur,
Bihar.
2. Pankaj Kumar, Son of Rajendra Prasad Thakur, resident of
Village- Dhusor, P.O.- Tika Patti, District- Purnea. Pin- 854101.
3. Prabhakar Singh, Son of Late Rashbihari Singh, resident of
Village- Mushiyan, Post- Bagari, District- Kaimur (Bhabhua),
Bihar, Pin- 802132.
4. Dharmendra Kumar, Son of Jayram Mahto, resident of Patel
Nagar Nawada, Near Ice- Cream Factory, Pin- 815110.
5. Shashi Bhushan, Son of Lakhan Chaudhary, resident of
Shalbhakas Billa Behind Bank Colony Abhimanya Nagar, Pin-
801503.
6. Ajit Kumar Akela, Son of Shri Ram Bihari Yadav, resident of
Village- Jarauna, P.O.+ P.S.- Sughrain, Via- Bithan, District-
Darbhanga, Bihar, Pin- 848207.
7. Sudhanshu Sekhar, Son of Sambhu Prasad Gupta, resident of
Village- Lilatari (Subhra), Post- Kathoon, Thana- Rajoon,
District- Banka, Bihar, Pin- 813107.
8. Gaurav Kumar, Son of Sri Krishna Kumar Upadhay, resident of
Village+ Post- Dudhaura, Near- Kaili Hospital, District- Basti
(UP)- 272001.
9. Mritunjay Kumar Singh, Son of Prirendra Singh, resident of
House no. 15475, Vill+ Post- Kamala Kant Karona, District-
Gopalganj (Bihar), Pin- 841435.
10. Nitish Kumar Verma, Son of Uma Shankar Singh resident of
Village- Mangura, P.O.- Siyaraun, P.S.- Jagdishpur, District-
Bhojpur (Patna), Pin- 802158.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar, Patna.
3. The Additional Secretary, Education Department, Government of Bihar,
Patna.
4. The Director, Higher Education, Government of Bihar, Patna.
5. The Bihar Public Service Commission through its Secretary, 15 Jawahar Lal
Nehru Marg, Bailey Road, Patna.
6. The Chairman, Bihar Public Service Commission, 15 Jawahar Lal Nehru
Marg, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9116 of 2017
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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======================================================
Samira Umme Aiman @ Samira wife of Naushad Ahmad Siddiqui resident of
4/1122/B, Sir Syed Nagar near Makki Masjid, near Nizami Puliya, P.S. - Civil
Lines, Aligarh, Uttar Pradesh.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar, Patna.
3. The Additional Secretary, Education Department, Government of Bihar,
Patna.
4. The Director, Higher Education, Government of Bihar, Patna.
5. The Bihar Public Service Commission through its Secretary, 15 Jawaharlal
Nehru Marg, Bailey Road, Patna.
6. The Chairman, Bihar Public Service Commission, 15 Jawaharlal Nehru Marg,
Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9532 of 2017
======================================================
Dr. Randhir Kumar Son of Ramdhyan Paswan, Resident of Village- Dariyapur
Chainpur, P.O.- Dariyapur Chainpur, P.S.- Naubatpur, District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department,
Patna.
2. Principal Secretary, Education Department, Patna.
3. Bihar Public Service Commission through its Chairman, 15, Jawahar Lal
Nehru Road (Bailey Road), Pana- 800 001.
4. Chairman, Bihar Public Service Commission, 15, Jawahar Lal Nehru Road
(Bailey Road), Patna- 800 001.
5. Deputy Secretary-cum- Examination Controller, Bihar Publice Service
Commissionr, 15, Jawahar Lal Nehru Road (Bailey Road), Patna- 800 001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9255 of 2017
======================================================
Rohit Kumar, S/o Bhagwan Srivastava, 412/1, Nyay Marg Basti, P.O. and
P.S. Basti, Dist. Basti (U.P.).
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Govt. of Bihar, Patna.
2. The Chairman, Bihar Public Service Commission, Patna.
3. The Secretary, Bihar Public Service Commission, Patna.
4. The Joint Secretary, Bihar Public Service Commission, Patna.
5. The Special Secretary cum Controller of Examination, B.P.S.C. Patna.
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9426 of 2017
======================================================
Ashutosh Arun S/o Sri Ramkeshwar Prasad Prajapati, R/o Ward No. 07, Old
Town, Near Govt. Hospital, P.O.+ P.S. Daudnagar, District Aurangabad,
Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Govt. of Patna (education).
2. The Chairman, Bihar Public Service Commission, Patna.
3. The Secretary, Bihar Public Service Commission, Patna.
4. The Joint Secretary, Bihar Public Service Commission, Patna.
5. The Special Secretary cum Controller of Examination, B.P.S.C. Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12122 of 2017
======================================================
1. Ajay Kumar, son of Sri Awadhesh Sharma, resident of Village-
Singhoul, Post Office- Belaganj, Police Station- Belaganj,
District- Gaya, Bihar- 804403.
2. Dharmendra Kumar, son of Sri Laxmi Paswan, resident of
Village- Sarbsima, Post Office-Lohna Road, Police Station-
Brahmsthan, District- Madhubani- 847407.
3. Jitendra Kumar, son of Sri Ram Narayan Ram, resident of
Village- Piparahiya, Police Station- Asaon, District- Siwan,
841245.
4. Dinesh Prasad Gond, son of Late Motilal Prasad, resident of
Village- Fazilpur, Post Office- Kandhpaker, Police Station-
Asaon, District- Siwan, 841287.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Higher Education, Department of Education, Government of
Bihar, Patna.
4. The Bihar Public Service Commission, Bailey Road, Patna through its
Secretary.
5. The Secretary, Bihar Public Service Commission, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14064 of 2017
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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======================================================
Amber Jabeen, Daughter of Aftab Ahmad, Resident of 403, Asif Mansion,
Indrapuri, Road No. 2, P.S.- Shastrinagar, District-Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Higher Education, Department of Education, Government of
Bihar, Patna.
4. The Bihar Public Service Commission, Bailey Road, Patna through its
Secretary.
5. The Secretary, Bihar Public Service Commission, Bailey Road, Patna.
6. The Special Secretary-cum-Controller of Examination, Bihar Public Service
Commission, Patna.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 5612 of 2017)
For the Petitioner/s : Mr. Abhinav Srivastava
For the Respondent/s : Mr. Prabhakar Jha-Gp27
(In Civil Writ Jurisdiction Case No. 2301 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. P.K. Verma- Aag5
(In Civil Writ Jurisdiction Case No. 3423 of 2018)
For the Petitioner/s : Mr. Avanindra Kumar Jha
For the Respondent/s : Mr. J.K. Roy No.1- Sc13
(In Civil Writ Jurisdiction Case No. 5249 of 2017)
For the Petitioner/s : Mr. Brij Mohan Kumar Singh
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 6720 of 2018)
For the Petitioner/s : Mr. Umesh Chandra Verma
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 5953 of 2017)
For the Petitioner/s : Mr. Naresh Chandra Verma
For the Respondent/s : Mr. Sanjay Pandey
(In Civil Writ Jurisdiction Case No. 7516 of 2017)
For the Petitioner/s : Mr. Sarvan Kumar
For the Respondent/s : Mr. Sanjay Pandey
(In Civil Writ Jurisdiction Case No. 8171 of 2017)
For the Petitioner/s : Mr. Md. Aslam Ansari
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 7629 of 2017)
For the Petitioner/s : Mr. Dharmendra Kumar
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 8021 of 2017)
For the Petitioner/s : Mr. Kumar Kaushik
For the Respondent/s : Mr. Madanjit Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 9116 of 2017)
For the Petitioner/s : Mr. Kumar Kaushik
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 9532 of 2017)
Patna High Court CWJC No.5612 of 2017(14) dt.23-04-2018
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For the Petitioner/s : Mr. Anjani Kumar Jha
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 9255 of 2017)
For the Petitioner/s : Mr. Surendra Kumar
For the Respondent/s : Mr. Smt. Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 9426 of 2017)
For the Petitioner/s : Mr. Surendra Kumar
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 12122 of 2017)
For the Petitioner/s : Mr. Rajeev Shekhar
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 14064 of 2017)
For the Petitioner/s : Mr. Anuj Kumar
For the Respondent/s : Mr. Smt. Shilpa Singh -Ga12
======================================================
CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
14 23-04-2018In view of the communicated dated 11.4.2018, the case is adjourned for 16.05.2018.
(Anil Kumar Upadhyay, J) Ravi/-
U