Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(ix) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018 (ix)A Challan for having remitted a fee of Rupees Twenty Five Thousand (non-refundable) into the Government Treasury under the following head of account-
