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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Tamil Nadu Local Bodies Delimitation Regulations, 2017

(h)Words and expressions used but not defined in these Regulations, but defined in the Tamil Nadu Panchayats Act, 1994 or in the Tamil Nadu District Municipalities Act, 1920 or in the respective Corporation Acts shall have the meanings, respectively, assigned to them in the above said Acts.