Supreme Court - Daily Orders
Anu Swarnokar vs Anand Swarnokar on 11 February, 2026
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.6 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2877/2025
ANU SWARNOKAR Petitioner(s)
VERSUS
ANAND SWARNOKAR Respondent(s)
Date : 11-02-2026 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ALOK ARADHE
For Petitioner(s) : Mr. Aditya Narayan Tripathy, Adv.
Mr. Kedar Nath Tripathy, AOR
Ms. Pallavi Sahu, Adv.
For Respondent(s) : Mr. Viraj Kadam, Adv.
Mr. Soumya Dutta, AOR
Ms. Ruchi Agarwal, Adv.
Mr. Abhijeet Pandey, Adv.
Mr. Siddhant Upmanyu, Adv.
Mrs. Indrani Dey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel appearing on behalf of the parties are agreeable for referring the matter(s) to mediation for exploring the possibility of a settlement. We hereby refer the dispute to the Supreme Court Mediation Centre for initiation, conduct and conclusion of the mediation proceedings.
2. The first meeting for initiation shall be on 25.02.2026. The Coordinator of the Supreme Court Mediation Centre shall contact the Signature Not Verified counsels for determining the necessary formalities. For quick Digitally signed by Jayant Kumar Arora Date: 2026.02.12 12:32:18 IST Reason: access and co-ordination, we record the names and contact nos. of the counsels, which are as follows:-
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Petitioner’s Counsel Name – Mr. Kedar Nath Tripathy, AOR Contact No. 9810215882 Respondent’s Counsel Name – Mr. Soumya Dutta, AOR Contact No. 9717211487
3. The Centre shall also extend the facility of Video Conferencing for the counsels and the parties.
4. The Centre shall submit the report of the mediator within eight weeks.
5. List the matter(s) immediately after receipt of the report from the Mediation Centre.
(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR