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Union of India - Section

Section 33 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

33. Loss of licence.

- A Pilot losing his licence shall forthwith give notice thereof to the Deputy Conservator, stating the circumstances in which the licence was lost and the Deputy Conservator shall, unless he is satisfied that the loss has been caused by the Pilot's misconduct, arrange for the issue or a duplicate licence to the Pilot.