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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of West Bengal - Subsection

Section 111(c) in Police Regulations, Calcutta, 1968

(c)Special diaries shall be submitted if the enquiry lasts more than one days. If, however, the police officer making the enquiry finds reason to suspect the commission of a cognizable offence the enquiry then becomes one under section 157 of the Code of Criminal Procedure, 1898, and special diaries shall be started at once.