Calcutta High Court
M/S. Prakash Engineering Works vs Commissioner Of Income Tax on 10 June, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta, Sudip Ahluwalia
ORDER SHEET
ITA 59/2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction [Income Tax]
ORIGINAL SIDE
M/S. PRAKASH ENGINEERING WORKS
Versus
COMMISSIONER OF INCOME TAX
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUDIP AHLUWALIA Date : 10th June, 2014.
The Court : None appeared for either of the parties. The appeal appears to have been admitted on 16th November, 2004. There is nothing to indicate whether notice of appeal has been served. The department is directed to furnish a report along with evidence indicating the present status. Let the matter be listed after three weeks under the heading "Report from the Department".
(GIRISH CHANDRA GUPTA, J.) (SUDIP AHLUWALIA, J.) sd/