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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(1)(i) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(i)in case he is accompanied by any other member of his family suitable quarter so as to accommodate them one room having at least a floor area of ten square meters, a verandah and adequate additional covered space for cooking food as well as one common sanitary latrine, one common bathroom for every three such quarters; and