Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 25 in The Punjab Ayurvedic and Unani Practitioners Act, 1963 25. Fees received by Board. - All moneys received by the Board as fees under this Act shall be applied for the purposes of this Act in the prescribed manner.
