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[Cites 0, Cited by 1] [Section 115] [Entire Act]

State of Telangana - Subsection

Section 115(40) in Greater Hyderabad Municipal Corporation Act, 1955

(40)[ provide parking places, public landing places, halting places, for vehicles of any description including motor vehicles and levy fees for their use.] [Inserted by Act No.10 of 1987.]