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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(4)(iii) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(iii)in the case of a Professor or an Associate Professor three experts and in any other case, two experts to be nominated by the Chancellor: