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State of Karnataka - Section

Section 25 in Sri Devaraj Urs University Act, 2012

25. The Academic Council.

(1)The Academic Council shall consist of the following, namely:-
(i) The Vice-Chancellor Chair Person
(ii) The Pro Vice Chancellor Member
(iii) The Registrar Secretary
(iv) Such other members as may be specified by-theStatutes.
(2)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes, Regulations and the Rules, co-ordinate and exercise general supervision over the academic policies of the University.