Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 178 in Nagaland Excise Rules 178. Procedure relating to opening of new shop. - The procedure laid down in Rules 177 to 195 applies mutatis mutandis to the opening of new shops under Rule 196 infra after annual settlements have been made.
