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State of Tamilnadu - Section

Section 87 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

87.

Cinema projectors shall be fitted with two-metal film boxes of substantial construction to, and from, which the films shall be caused to travel. The film boxes shall be made to close in such a manner and shall be fitted with a film slot so constructed as to prevent the passage of flame to the interior of the box.