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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(5)The data collected by transducers and fed to RTU shall be processed in the RTU and output will be provided in the digital telegraphic form. Transmission of these data to the load dispatch center can be through any of the communication links or private network of licensee or low power radio. The data shall again be processed at the load dispatch end in Data Concentrator Unit and converted to analog data and displayed on the monitor screen. The RTU shall be utilized for monitoring and for remote control of feeders / breakers, located at remote sub-stations.