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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(2)The accounts of the Authority shall be subject to the audit every year by the Accountant General of the State and any expenditure incurred by him in connection with such audit shall be payable by the Authority to the Accountant General.