Bombay High Court
Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 18 April, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Mugdha 29 NMS429.16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.429 OF 2016
IN
SUIT NO.533 OF 2013
Lancy Mandonsa s/o. John Mandonsa & Ors. ....Applicants/
....Orig. Plaintiffs
In the matter between :
Lancy Mandonsa s/o. John Mandonsa & Ors. ....Plaintiffs
V/s.
Build-Well Constructions & Ors. ....Defendants
Ms. Seeta Yadav i/b Acharya N. S. for the applicants/plaintiffs.
None for the defendants.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 18th APRIL, 2019.
P.C.:
. The plaintiffs to take steps to serve the defendants.
2. Stand over to 17/06/2019.
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