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Bombay High Court

Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 18 April, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

    Mugdha                                          29 NMS429.16.doc


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                        NOTICE OF MOTION NO.429 OF 2016
                                       IN
                              SUIT NO.533 OF 2013
Lancy Mandonsa s/o. John Mandonsa & Ors.                       ....Applicants/
                                                               ....Orig. Plaintiffs
In the matter between :
Lancy Mandonsa s/o. John Mandonsa & Ors.                       ....Plaintiffs
           V/s.
Build-Well Constructions & Ors.                                ....Defendants

Ms. Seeta Yadav i/b Acharya N. S. for the applicants/plaintiffs.
None for the defendants.

                                    CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 18th APRIL, 2019.

P.C.:

. The plaintiffs to take steps to serve the defendants.

2. Stand over to 17/06/2019.

(SMT. ANUJA PRABHUDESSAI, J.) 1/1 ::: Uploaded on - 18/04/2019 ::: Downloaded on - 19/04/2019 05:24:15 :::